Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(l) in The Orissa Zilla Parishad Act, 1991 (l)"Zilla Parishad" hereinafter referred to as the "Parishad" means the body constituted under Sub-section (1) of Section (3).
