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[Cites 0, Cited by 0] [Section 80HHA(2)] [Section 80HHA] [Entire Act]

Union of India - Subsection

Section 80HHA(2)(iv) in The Income Tax Act, 1961

(iv)it employes ten or more workers in a manufacturing process carried on with the aid of power, or employes twenty or more workers in a manufacturing process carried on without the aid of power.