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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(h) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(h)have passed middle School Examination with Oriya as a Language subject or have passed High School Certificate Examination or equivalent examination with Oriya as medium of examination in non-language subject or have passed a test in Oriya in M.E. School Standard conducted by the Education Department, and