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State of Rajasthan - Section

Section 7 in Rajasthan Excise (Grant of Restaurant, Bar Licences) Rules, 2004

7. Refund of initial fee for licence not sanctioned.

- In case an application for licence is not sanctioned and is rejected for no fault on the part of the applicant, the applicant shall be entitled to refund of initial fee paid by him, The amount of process fee shall, however, not be refunded.