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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(3) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(3)Every building worker shall use only means of access provided in accordance with these rules and no person shall authorise or order another to use means of access other than such means of access.