Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(4) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(4)After the inspection referred to in sub-rule (3) is carried out, the inspection report shall be placed by the competent authority in public domain and the schools found to be conforming to the norms, standards and the conditions shall be granted certificate of recognition by the competent authority in Form II within a period of 30 days from the date of inspection.