Section 2(g) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973
(g)"development plan" includes a zoning, plan;(ga)[ "Development Rights Certificate (DRC)" means a certificate granting transferable development rights to its holder and issued by an authority authorised for this purpose by the State Government; [Inserted by M.P. Act No. 14 of 2017, dated 20.4.2017.](gb)"DRC Account" means a tabulated account maintained by the authority, having entries of generating area, total allotted area, transferred area at any point of time, the person purchasing such area and the receiving area;]
