Supreme Court - Daily Orders
Amit Kumar Das Joint Secretary vs Shrimati Hutheesingh Tagore ... on 16 September, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.46 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 34892/2014
(Arising out of impugned final judgment and order dated
12-11-2014 in CPAN No. 2113/2013 12-11-2014 in FA No. 229/2010
passed by the High Court At Calcutta)
AMIT KUMAR DAS JOINT SECRETARY Petitioner(s)
VERSUS
SHRIMATI HUTHEESINGH TAGORE CHARITABLE TRUST RESPONDENT(s)
(With appln. For permission to file counter affidavit and
vacation of ex-parte ad-interim stay)
Date :16-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Amarjit Singh Bedi, AOR
Mr. Varun C., Adv.
Ms. Riya Seth, Adv.
Ms. Upama Bhattacharjee, Adv.
For Respondent(s) Mr. Harin P. Rawal, Sr. Adv.
Mr. Anando Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for permission to file counter affidavit is allowed.
Counter affidavit has been filed on 13.09.2019.
Learned counsel for the petitioner prays for and is granted four weeks’ time to file rejoinder affidavit.
List on 02.12.2019.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.09.16 17:14:05 ISTReason: [ CHARANJEET KAUR ] [ RENU KAPOOR ] A.R.-CUM-P.S. COURT MASTER