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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(6)(a) in Assam Co-Operative Societies Act, 2007

(a)the amendment is not inconsistent with the provisions of the Act or any of the existing societies with similar objectives or is not against the aims and objects of the cooperative society; and