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State of Tamilnadu - Section

Section 37 in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

37.

There shall be at least two main exits of not less than eight feet in height and not less than six feet in width, where the total accommodation fixed under rule 36 is for more than 500 persons and of not less than six feet in height, and less than four feet in width, when the total of accommodation fixed is for less than 500 persons.