Delhi High Court - Orders
Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 31 May, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~7-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2019 & IAs 7213/2019, 8129/2019,
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
..... Plaintiffs
Through: Mr.Amit Sibal, Sr. Adv. with
Mr.Abhishek, Mr.Deepenkar Mishra,
Mr.Saksham Dhingra, Mr.Rishabh
Advs.
versus
COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
..... Defendants
Through: Mr.Peeyoosh Kalra, Ms.V.Mohini,
Mr.Udayvir Rana, Ms.Aarti Agarwal,
Advs. for D-1.
Mr.Arvind Nigam, Sr. Adv. with
Mr.Neel Mason, Mr.Vihan Dang,
Mr.Ankit Rastogi, Ms.Vennda Reddy,
Ms.Aditi Umapathy, Mr.Parva Khare,
Ms.Devangiri Rai, Advs. for D-3.
(8) CS(COMM) 260/2019 & IAs 7219/2019, 8003/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
..... Plaintiffs
Through: Mr.Amit Sibal, Sr. Adv. with
Mr.Abhishek, Mr.Deepenkar Mishra,
Mr.Saksham Dhingra, Mr.Rishabh
Advs.
versus
ACKO GENERAL INSURANCE LTD. & ORS. ..... Defendants
Through: Mr.Sandeep Sethi, Sr. Adv. with
Mr.Udavir Rana, Adv. for D-1.
Mr.Arvind Nigam, Sr. Adv. with
Mr.Neel Mason, Mr.Vihan Dang,
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:01.06.2022
14:44:26
Mr.Ankit Rastogi, Ms.Vennda Reddy,
Ms.Aditi Umapathy, Mr.Parva Khare,
Ms.Devangiri Rai, Advs. for D-3.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 31.05.2022 IAs 7213/2019, 8129/2019 in CS(COMM) 259/2019 IAs 7219/2019, 8003/2019 in CS(COMM) 260/2019 List the applications for hearing on 14th July, 2022 at the end of the Board.
NAVIN CHAWLA, J MAY 31, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:01.06.2022 14:44:26