Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Andhra Pradesh - Subsection

Section 71(1)(ii) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(ii)exceeds half the increment, to the extent of half the increment It shall be met by a contribution and the excess shall be borne by the Authority;