Himachal Pradesh High Court
Abit Kumar vs . Rogi Kalyab Samiti And Another on 18 November, 2022
Bench: Sabina, Sushil Kukreja
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Abit Kumar vs. Rogi Kalyab Samiti and another CWP No.8018 of 2022 18.11.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondent No.2/State.
CWP No.8018/2022 & CMP No.16069/2022 Notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General accepts notice on behalf of respondent No.2 and seeks time to file reply.
Let notice be issued to respondent No.1, returnable for 04.01.2023, on taking steps within a period of one week.
( Sabina ) Judge (Sushil Kukreja) Judge 18th November, 2022 (reena) ::: Downloaded on - 18/11/2022 20:34:38 :::CIS