Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 75 in The Orissa Dental Council Rules, 1969 75. The Registrar shall be present at every meeting of the State Council and of the Executive Committee and shall take minutes of the proceeding at such meeting.
