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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(1) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(1)The Tahasildar shall submit a monthly D.C.B. statement relating to recovery of fertilizer loans in Form No. 11 given in the Appendix, so as to reach the Collector by the 7th of the month following the one to which the return relates.