Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bengal Presidency - Section Section 63 in Bengal Public Demands Recovery Act, 1913 63. [Rep. by the Bengal Public Demands Recovery (Amendment) Act, 1942 (Bengal Act No. 1 of 1942)].
