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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(2) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(2)All rules made under this section shall be published in the [Fort St. George Gazette] [Now, the Tamil Nadu Government Gazette.] and on such publication, shall have effect as if enacted in this Act.