Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 4 in Bengal Tenancy (Validation and Amendment) Act, 1903 4. Repealed by s. 3 and the Second Schedule of the Bengal Repealing and Amending Act, 1946 (Bengal Act No. 16 of 1946).
