Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 6 in The Gopalpur Port Rules, 1987 6. Removal, hanging etc. of anchors. (1)All vessels within the port shall be anchored or moored in such manner as may be directed by the Conservator.(2)The anchors of all vessels must be buoyed and care taken that the buoys "watch".
