Section 4(5) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001
(5)The Members referred to in Clause (b) of sub-section (3) shall be nominated by the Government :Provided that in case of member referred to in sub-clause (ii) of that clause the nomination shall be made in consultation with the Government of India.
