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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(h) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(h)Other dues under the Punjab Coop. Societies Act, and Rules. Deduction shall be entered in the roll and separate receipts shall be issued.