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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(4)(a) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(a)a grant not less than the estimated net expenditure of pay and allowances of the staff, contingencies, supplies and services of the University; and