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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(c) in The University of Rajasthan (Amendment) Act, 1972

(c)He shall automatically cease to be a member of the Senate or his ceasing to be an internal student or a registered scholar or holding the office, which entitles him to be elected as such, as the case may be.