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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of West Bengal - Subsection

Section 3B(2)(b) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(b)in case of land situated within the jurisdiction of any municipal area except the municipal corporation area, the Kolkata Municipal Corporation and the Howrah Municipal Corporation, in respect of Dag No. of each mouja or ward wise or road wise after demarcating the roads in zones;