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Uber India Systems Pvt Ltd vs Competition Commission Of India on 20 April, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.43                             COURT NO.1                   SECTION XVII

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

                                        Civil Appeal No(s).641/2017

     UBER INDIA SYSTEMS PVT LTD                                           Appellant(s)

                                                   VERSUS

     COMPETITION COMMISSION OF INDIA & ORS.                               Respondent(s)


     WITH
     Diary No(s).3043/2017 (XVII)
     (and and IA No.93893/2017-CONDONATION OF DELAY IN REFILING and IA
     No.6746/2018-I A FOR CHANGE OF ADDRESS)
     IA No.93890/2017 – Stay application

     Date : 20-04-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)                  Mr.Dhruv Mehta, Sr.Adv.
                                       Mr.Anuj Berry, Adv.
                                       Mr.P.S.S.Bhargava, Adv.
                                       Mr.Ravinder Nijhawan, Adv.
                                       Mr. S. S. Shroff, AOR

     For Respondent(s)                 Mr.Gopal Jain, Sr.Adv.
                                       Mr. Sonal Jain, AOR
                                       Mr.Udyan Jain, Adv.
                                       Mr.Kuldeep Singh, Adv.
                                       Mr.Kamal Sharma, Adv.
                                       Ms.Chinmanyee Chandra, Adv.

                                       Ms.Aakanksha Kaul, Adv.
                                       Mr. Naveen R. Nath, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Let these matters be listed on 05.07.2018 for final disposal.

(Chetan Kumar ) (H.S.Parasher) Court Master Assistant Registrar