Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2153] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(w) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(w)- (i) intentionally touches a woman belonging to a Scheduled Caste or a Scheduled Tribe, knowing that she belongs to a Scheduled Caste or a Scheduled Tribe, when such act of touching is of a sexual nature and is without the recipient‘s consent;