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Calcutta High Court (Appellete Side)

Gispati @ Gurudas Bhattacharya vs Hrishikesh Santra & Ors on 21 December, 2017

                                         1


                         In The High Court At Calcutta
                           Civil Appellate Jurisdiction
   21 .12.17

                                 SA 145 of 1991
                           Gispati @ Gurudas Bhattacharya
                                        -Vs-
                              Hrishikesh Santra & Ors.


      Mr. Jayanta Kumar Das
                     ... for the Appellants.

      Ms. Malyasree Maity
                ... for the respondents.

As prayed for by the learned advocates appearing for the respective parties, let this matter be listed under the heading "Hearing" on January 4, 2018.

                sh                                      ( Shivakant Prasad, J)