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[Cites 0, Cited by 0] [Section 21A(1)] [Section 21A] [Entire Act]

State of Maharashtra - Subsection

Section 21A(1)(c) in Nagpur Improvement Trust Act, 1936

(c)the contribution payable under section 110 in respect of each such officer or servant, and submit the same to the [State] [Substituted for 'provincial' by A. O., 1950.] Government.