Section 82(2)(b) in The Gujarat Co-Operative Societies Act, 1961

[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(2)(b) in The Gujarat Co-Operative Societies Act, 1961

(b)where no time is so provided, within such time, having regard to the nature and extent of the action to be taken, as the Registrar may specify by notice in writing,

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State of Gujarat - Subsection

Section 82(2)(b) in The Gujarat Co-Operative Societies Act, 1961