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Supreme Court - Daily Orders

The Pharmacy Council Of India vs Dr.S.K.Toshniwal Educational Trusts ... on 9 January, 2020

Bench: Arun Mishra, Indira Banerjee, V. Ramasubramanian

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     ITEM NO.47 + 50                      COURT NO.2                   SECTION XVI-A

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                         Transfer Petition(s)(Civil)    No(s).   87-101/2014

     THE PHARMACY COUNCIL OF INDIA                                    Petitioner(s)

                                               VERSUS

     DR.S.K.TOSHNIWAL EDUCATIONAL TRUSTS
     VIDARBHA INSTITUTE OF PHARMACYY AND ORS.ETC.                     Respondent(s)

     (ONLY I.A. NOS. 58198
      IA No. 1/2014 - STAY APPLICATION)

     WITH

     SLP(C) No. 4124-4127/2016 (IX)
     SLP(C) No. 26480-26483/2017 (IX)
     SLP(C) No. 25160/2017 (IX)
     (IA 58198/2019 INTERVENTION /IMPLEADMENT AND IA 58200/2019
     APPROPRIATE ORDERS/DIRECTIONS
     IA No. 58200/2019 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 58198/2019 - INTERVENTION/IMPLEADMENT)
     SLP(C) No. 608/2018 (IX)

     SLP(C) No. 606/2018 (IX)
     SLP(C) No. 9547/2018 (IX)
     SLP(C) No. 9546/2018 (IX)

     IA No. 134580/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 134579/2017 - EXEMPTION FROM FILING O.T.) SLP(C) No. 9572/2018 (IX) IA No. 134362/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 134360/2017 - EXEMPTION FROM FILING O.T.) SLP(C) No. 1171/2018 (IX) IA No. 134285/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 134283/2017 - EXEMPTION FROM FILING O.T.) SLP(C) No. 1151/2018 Signature Not Verified (IX) IA No. 134393/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED Digitally signed by JAYANT KUMAR ARORA Date: 2020.01.09 17:01:24 IST JUDGMENT Reason: IA No. 134392/2017 - EXEMPTION FROM FILING O.T.) SLP(C) No. 36434/2017 (IX) (IA No.131500/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED 2 JUDGMENT and IA No.131499/2017-EXEMPTION FROM FILING O.T. IA No. 131500/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 131499/2017 - EXEMPTION FROM FILING O.T.) SLP(C) No. 26391/2018 (IX) W.P.(C) No. 926/2018 (X) IA No. 110537/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 110538/2018 - EXEMPTION FROM FILING O.T.) SLP(C) No. 25075/2018 (XI) SLP(C) No. 25129/2018 (XI) SLP(C) No. 26373/2018 (XI-A) SLP(C) No. 15328/2019 (XI) IA No. 79272/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 79275/2019 - EXEMPTION FROM FILING O.T. IA No. 79276/2019 - PERMISSION TO FILE LENGTHY LIST OF DATES) with Writ Petition(s)(Civil) No(s). 1501/2019 (Item No. 50) (FOR ADMISSION and IA No.194406/2019-EX-PARTE AD-INTERIM RELIEF) Date : 09-01-2020 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MS. JUSTICE INDIRA BANERJEE HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN Counsel for the parties Mr. Maninder Singh, Sr. Adv.

Mr. Zoheb Hossain, Adv.

Mr. Prabhas Bajaj, Adv.

Mr. Piyush Goyal, Adv.

Ms. Ashita Chawla, Adv.

Mr. V. K. Shukla, Sr. Adv. Mr. Adil Muneer Andrabi, Adv. Mohd. Imran Pandith, Adv. Mr. Aamir Yousuf Wagay, Adv. Mr. Sadam Hussain, Adv.

Mr. Musarraf D. Husain, Adv.

Mr. Vinay Navare, Sr. Adv. Ms. Gwen Karthika, Adv.

Ms. Abha R. Sharma, Adv.

Mr. Shivam Singh, Adv.

Mr. Ravi Kant, Adv.

Mr. Mayank Manish, Adv.

Mr. Chandra Shekhar, Adv.

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Mr. Chandra Prakash, Adv.

Mr. P. N. Ravindran, Sr. Adv. Mr. P. S. Sudheer, Adv.

Mr. Rishi Maheshwari, Adv. Mr. Bharat Sood, Adv.

Ms. Anne Mathew, Adv.

Ms. Shruti Jose, Adv.

Mr. Shyam Divan, Sr. Adv. Mr. Sudhanshu Choudhari, Adv. Mr. D. P. Bagal, Adv.

Mr. C. K. Jadhav, Adv.

Mr. Yogesh K., Adv.

Mr. Mahesh P. Shinde, Adv.

Mr. Suhas Kadam, Adv.

for M/S. Lemax Lawyers & Co., AOR Ms. Jasbir Singh Malik, Adv. Mr. Manish Kumar Tirthpuria, Adv. Ms. Usha Nandini V., Adv.

Mr. Rituraj Biswas, Adv. Mr. Rituraj Choudhary, Adv. Ms. Sujaya Bardhan, Adv. Mr. Satyender Kumar Shrivastav, Adv.

Mr. Preshit Surshe, Adv. Mr. Rahul Chitnis, Adv.

Mr. Nishant Katneshwarkar, Adv.

Mr. S. M. Vivekanandh, Adv. Mr. Bijoy Kumar Jain, Adv.

Mr. Amitesh Kumar, Adv.

Ms. Binisa Mohanty, Adv. Ms. Priti Kumari, Adv.

Mr. Mritunjay Kumar Sinha, AOR Mr. Anil Soni, Adv.

Mr. Harish Pandey, Adv.

Mr. Sridhar Potaraju, Adv. Ms. Shweta Parihar, Adv. Ms. G. Usha Sir, Adv.

Ms. Shiwani Tushir, Adv. Mr. Vishnu Thulasi Menon, Adv.

Mr. Rozer Willsan Mathew, Adv. Mr. Hitesh Kumar Sharma, Adv. Mr. Willson Thomas, Adv.

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Mr. Gopal Jha, Adv.

Mr. Amit Sharma, Adv.

Mr. G. S. Makker, Adv.

Mr. P. S. Sudheer, AOR Mr. Rituraj Biswas, AOR Mr. Zoheb Hossain, AOR M/S. S.M. Jadhav And Company, AOR Mr. Sudhanshu S. Choudhari, AOR Ms. Abha R. Sharma, AOR Respondent-in-person Mr. Amol Nirmalkumar Suryawanshi, AOR Mr. Kamlendra Mishra, AOR Mr. Chandra Prakash, AOR Mr. Mritunjay Kumar Sinha, AOR Mr. Nishant Ramakantrao Katneshwarkar, AOR Mr. Zoheb Hossain, AOR Mr. Gaurav Agrawal, AOR Mr. Bijoy Kumar Jain, AOR Mr. Sridhar Potaraju, AOR Mr. Rajiv Ranjan Dwivedi, AOR Mr. Harish Pandey, AOR UPON hearing the counsel the Court made the following O R D E R Issue notice in W.P.(C) No.1501 of 2019.

A copy of the petition be furnished on the counsel appearing for Union of India.

List on 28.01.2020.

The parties are at liberty to file additional documents in the meantime.

(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER