Section 2(b) in The National Co-Operative Development Corporation Act, 1962
(b)[ "Central Warehousing Corporation" means the Central Warehousing Corporation established under sub-section (1) of section 3 of the Warehousing Corporations Act, 1962 (58 of 1962); [Substituted by Act 45 of 2002 (w.e.f. 14.8.2002) ]
