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[Cites 0, Cited by 0] [Section 63B] [Entire Act]

State of West Bengal - Subsection

Section 63B(3) in The West Bengal Factories Rules, 1958

(3)Notwithstanding anything contained in sub-rule (2) the Chief Inspector having regard to the nature of the work carried on in a factory may, by an order in writing, extend the provisions of sub-rule (I) to any factory or class or description of factories, if, in his opinion, it is expedient to do so.