Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(4) in West Bengal Municipal (Building) Rules, 2007

(4)The height of any mezzanine floor shall not be less than 2.1 metres or more than 2.7 metres.