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Punjab-Haryana High Court

State Of Haryana Through Collector vs Sompal Singh And Others on 6 May, 2013

Author: K. Kannan

Bench: K. Kannan

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                           CHANDIGARH

                                 RFA No. 2239 of 2013 (O&M)
                                 Date of decision: 06.05.2013

State of Haryana through Collector, Gurgaon and another
                                                 ...Appellants
                    Versus
Sompal Singh and others
                                                 ...Respondents


CORAM: HON'BLE MR. JUSTICE K. KANNAN


1. Whether reports of local papers may be allowed to see the

    judgment? Yes/No

2. To be referred to the reporters or not? Yes/No

3. Whether the judgment should be reported in the digest? Yes/No


Present:      Mr. Kunal Garg, AAG, Haryana for the appellants.

                                 *****
K. Kannan, J. (Oral)

For orders see detailed order of even date passed in RFA No.2235 of 2013 titled as State of Haryana vs. M/s Faridabad Presswell Pvt. Ltd. and another.





06.05.2013                                 (K. KANNAN)
sonia g.                                       JUDGE