Punjab-Haryana High Court
State Of Haryana Through Collector vs Sompal Singh And Others on 6 May, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 2239 of 2013 (O&M)
Date of decision: 06.05.2013
State of Haryana through Collector, Gurgaon and another
...Appellants
Versus
Sompal Singh and others
...Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
1. Whether reports of local papers may be allowed to see the
judgment? Yes/No
2. To be referred to the reporters or not? Yes/No
3. Whether the judgment should be reported in the digest? Yes/No
Present: Mr. Kunal Garg, AAG, Haryana for the appellants.
*****
K. Kannan, J. (Oral)
For orders see detailed order of even date passed in RFA No.2235 of 2013 titled as State of Haryana vs. M/s Faridabad Presswell Pvt. Ltd. and another.
06.05.2013 (K. KANNAN) sonia g. JUDGE