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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(1)(xv) in Kerala University of Health Sciences Act, 2010

(xv)to decide what examinations of other Universities may be accepted as equivalent to those of the University and to negotiate with other Universities for the recognition of the examinations of the University;