Section 208C(5) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(5)Before the grant of the remission certificate the Assistant Collector shall satisfy himself that entries in the register in Z.A. Form 87 upto Column 18 have been properly and correctly made. The entries in Columns 19 to 22 and the signatures in Column 23 will be made at the time of issuing the remission certificate. The rest of the columns shall be filled immediately as and when occasion arises
