Jammu & Kashmir High Court
Ajay Kumar vs Nimrata Kumari on 13 December, 2018
Author: Rajesh Bindal
Bench: Rajesh Bindal
Reg. list
No. 2
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CFA No. 25/2016
Date of order: 13.12.2018
Ajay Kumar vs. Nimrata Kumari
Coram:
Hon'ble Mr. Justice Rajesh Bindal, Judge
Appearance:
For Petitioner/Appellant(s) : Mr. Aseem Sawhney, Advocate
For Respondent (s) : None.
For paucity of time the case could not be taken up. List on 31.01.2019.
(Rajesh Bindal) Judge JAMMU:
13.12.2018 Rakesh