Section 20 in The Food Safety and Standards Rules, 2011
20. Application for production of documents and form of summon. - (i) Except as otherwise provided hereunder, discovery or production and return of documents shall be regulated by the provisions of Civil Procedure Code, 1908.
(ii)An application for summons to produce documents shall set out the document's production of which is sought; the relevancy of the document's and in case where the production of a certified copy would serve the purpose, whether application was made to the proper officer and the result thereof.
