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[Cites 0, Cited by 0] [Section 210(1)] [Section 210] [Entire Act]

Union of India - Subsection

Section 210(1)(iv) in The Navy (Pay And Allowances) Regulations, 1966

(iv)When the articles are lost, damaged or destroyed while in transit by rail, road, air, river or sea provided they were in the charge and custody of Government at that time;