Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(g) in Telangana Panchayat Raj Act, 2018

(g)an Honorary Magistrate under the Code of Criminal Procedure, 1973, (Central Act 2 of 1974) with jurisdiction over any part of the village;