Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 49(2)] [Section 49] [Entire Act] Union of India - Subsection Section 49(2)(b) in The Prevention Of Terrorism Act, 2002 (b)after the proviso, the following provisos shall be inserted, namely: