Bombay High Court
Custodian vs Acharya Arun Dev on 14 December, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE SPECIAL COURT (TRIAL OF OFFENCES RELATING TO
TRANSACTIONS IN SECURITIES) ACT, 1992
SPL. COURT MISC PETITION NO. 92 OF 1996
The Custodian ....Petitioner
V/S
Acharya Arun Dev & Ors. ....Respondent
WITH SPL. COURT MISC. APPLICATION NO. 8 OF 2018 Custodian ....Petitioner V/S Acharya Arun Dev ....Respondent WITH SPL. COURT MISC. APPLICATION NO. 80 OF 2004 Devang Vyas ....Petitioner V/S The Custodian ....Respondent Mr. Hormaz Daruwalla a/w Ms. Shilpa Bhate i/b Leena Adhvaryu Associates for Custodian Ms. Rujuta Patil a/w Sour B. i/b Negandhi Shah and Himayatullah for Respondent No.16 CORAM : A. K. MENON, J DATE : 14th December, 2018 Page 1/2 ::: Uploaded on - 14/12/2018 ::: Downloaded on - 27/12/2018 07:42:03 ::: P.C. :
Stand over to 18th January 2019 for recording evidence.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 14/12/2018 ::: Downloaded on - 27/12/2018 07:42:03 :::