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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Punjab - Subsection

Section 102(2)(i) in The Punjab Motor Vehicles Rules, 1989

(i)not carry more than forty at a time when the wheel base of such vehicle is below 3.6 metres and not more than fifty when the wheel base of such vehicle, is 3.6 metres or above in the case of goats, sheeps, pigs, deer, rams, owes, kids and the like; and