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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(1)(iii) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(iii)Childline, a registered voluntary organization, or by such other voluntary organization or an agency as may be recognized by the State Government;