[Cites 0, Cited by 0]
[Entire Act]
State of Punjab - Section
Section 8 in Punjab Reservation for the Offices of Sarpanches of Gram Panchayats and Chairmen and Vice-Chairmen of Panchayat Samitis and Zila Parishads Rules, 1994
8. [ [Omitted by Notification No. G.S.R. 31/P.A.9/1994/Ss 12, 106, 169 and 227/Amd.(4)/2018, dated 24.5.2018 (w.e.f. 10.10.1994).]
***.]| 8. Principle calculation of reservation.- In calculating the reservation for a particular category the fraction of one-half or below shall be ignored but fraction exceeding one-half shall be treated as one. |