Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 16 in Hyderabad City Police Act, 1348F 16. Police Officer to be deemed always on duty Every Police Officer not on leave or under suspension shall, for the purposes of this Act, be deemed to be always on duty through the limits of the City Police.
