Supreme Court - Daily Orders
Sisir Kumar Biswas vs State Of West Bengal on 1 May, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
ITEM NO.32 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12535/2017
(Arising out of impugned final judgment and order dated 19/12/2016
in FMA No. 2402/2016 19/12/2016 in CAN No. 714/2014 passed by the
High Court of Calcutta)
SISIR KUMAR BISWAS Petitioner(s)
VERSUS
STATE OF WEST BENGAL AND ORS Respondent(s)
Date : 01/05/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Rauf Rahim, AOR
For Respondent(s) Mr. Partha Sarthi Bhattacharya, Sr. Adv.
Mr. Dibyadhruti Banerjee, Adv.
Mr. Saikat Chatterjee, Adv.
Mr. Abhijit Sengupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave of this Court to withdraw the special leave petition.
The special leave petition is permitted to be withdrawn.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.05.02
17:20:28 IST
Reason: