Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Recognition Of Zoo Rules, 2009 4. Fees for application .-There shall be paid in respect of every application made under rule 3, a fee of ten thousand rupees to be paid through Demand Draft or Postal Order in favour of the "Central Zoo Authority, New Delhi".
