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Central Information Commission

Mr. M.Anjaiah vs Kendriya Vidyalaya Sangathan on 2 June, 2009

                  CENTRAL INFORMATION COMMISSION
                      Club Building (Near Post Office),
                    Old JNU Campus, New Delhi - 110067.
                           Tel: +91-11-26161796

                                                Decision No. CIC/SG/A/2009/000802/3526
                                                       Appeal No. CIC/SG/A/2009/000802
Relevant Facts emerging from the Appeal:

Appellant                            :      Mr. M.Anjaiah, PRT
                                            Kendriya Vidyalaya ODF, Yeddumailaram,
                                            Dist. Medak-502205

Respondent                           :      Mr. Kanhaiya Chaudhary, PIO

Kendriya Vidyalaya Sangathan 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi-110602 RTI application filed on : 10.12.2008 PIO replied : 02.01.2009 First Appeal filed on : 09.01.2009 First Appellate Authority reply : Not mentioned Second Appeal received on : 18.04.2009 Information Sought:

The Appellant had sought for information regarding recruitment.
1. Give the name of the Committee or Officer examined the proposal. If it is Committee please give the names of the members of the Committee with designation.
2. The subject wise reasons given by the Committee or Officer to include the subjects Physics, Statistics, Electronics, Computer Science- in the eligibility for the post of TGT(Maths).
3. The reasons given by the Committee or officer, to not include the subject Geology for TGT (Maths) The reply of PIO:
"The matter regarding inclusion of he subject GEOLOGY was referred to the Committee constituted for the purpose of Revision of Recruitment Rules. Howeve, the said case was also referred to the Academic Wing of the KVS(HQ). The Competent Authority has opined that a teacher who has to teach Secondary Classes of Science needs to have completed the required course in Chemistry. The decision was communicated to the appellant through the AC, KVS,RO, Bangalore vide letter dated 5.9.2008"

The First Appellate Authority ordered:

Not mentioned.
Relevant Facts emerging during Hearing:
The following were present:
Appellant : Absent Respondent : Mr. Kanhaiya Chaudhary, PIO The PIO had not given names of the Committee members initially but had sent these to the appellant on 1 June 2009.
Decision:
The Appeal is allowed.
The information has been sent to the appellant.
Notice of this decision be given free of cost to the parties.
Shailesh Gandhi Information Commissioner 2nd June 2009 (In any correspondence on this decision, mentioned the complete decision number.) (Ran)