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State of Rajasthan - Section

Section 27 in First Statutes of the Jai Narayan Vyas University Jodhpur

27.

Whereby the Statutes or the Ordinances, no provision is made for a President or Chairman to preside over a meeting of any University Authority, Board or Committee or when the President or Chairman so provided is absent, the members present will elect one of their members to preside at the meeting.